Allahabad High Court
Jay Jee Humanitarian Society (Regd. ... vs The Princiapl Secretary Women And Child ... on 12 September, 2022
Author: Rajesh Bindal
Bench: Rajesh Bindal
HIGH COURT OF JUDICATURE AT ALLAHABAD Chief Justice's Court Serial No.3003 HIGH COURT OF JUDICATURE AT ALLAHABAD *** ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 45 of 2022 Jay Jee Humanitarian Society (Regd. NGO) and another .....Applicants Through :- Mr. Chandra Prakash Pandey, Advocate v/s The Principal Secretary, Women and Child Development Govt. of U.P. and others ..Opposite Parties Through :- Mr. Rajeev Singh, Standing Counsel for the respondents CORAM : HON'BLE RAJESH BINDAL, CHIEF JUSTICE ORDER For detailed reasons, see separate order passed today in Arbitration and Conciliation Application U/s 11(4) No.47 of 2022 titled as Jan Chetna Jagriti Avom Shaikshanik Vikas Manch and another v. The Principal Secretary, Women and Child Development Govt. of U.P. and others. (Rajesh Bindal) Chief Justice Allahabad 12.09.2022 Rakesh/Kuldeep Whether the order is speaking : No Whether the order is reportable : Yes/No