Supreme Court - Daily Orders
Yogendra Kumar Aggarwal vs Committee, Golden Forest India Limited on 21 March, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.1 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1127/2024
YOGENDRA KUMAR AGGARWAL Petitioner(s)
VERSUS
COMMITTEE, GOLDEN FOREST INDIA LIMITED & ORS. Respondent(s)
(IA No. 85639/2024 - STAY APPLICATION)
Date : 21-03-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) : Mr. Gaurav Dhingra, AOR
For Respondent(s) :
Mr. Prashant Chauhan, Adv.
Mr. Viraj Kadam, Adv.
Mr. Gurmeet Singh, Adv.
Mr. Soumya Dutta, AOR
Mr. Siddhant Upmanyu, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Shivam Sharma, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of learned counsel appearing for respondent No.2, list in the next week.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2025.03.21 16:44:52 IST Reason: