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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(ii) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

(ii)The joint meeting of the elected members of the District Council and all Municipal Bodies shall be convened for Constitution of the District Planning Committee. In the direction, control and supervision of the State Election Commission under Section 167 (as amended) of the Act.