Orissa High Court
Siba Nial @ Trilochan vs State Of Odisha on 4 July, 2023
Bench: D.Dash, S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.108 of 2018
&
CRLA No.109 of 2018
Siba Nial @ Trilochan .... Appellants
Mr. D.P. Dhal,
Sr. Advocate
-versus-
State of Odisha .... Respondent
Mr.S.K. Nayak,
AGA
CORAM:
MR. JUSTICE D.DASH
DR JUSTICE S.K. PANIGRAHI
ORDER
Order No. 04.07.2023
06. 1. This matter is taken up through hybrid arrangement
(virtual/physical) mode.
2. This matter is taken up today under the heading "TO BE MENTIONED".
3. Hearing of the learned counsel for the parties being concluded; judgment is reserved.
(D. Dash), Judge Signature Not Verified (Dr.S.K.Panigrahi) Digitally Signed Judge Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location:
H OHC Date: 07-Jul-2023 11:18:58 Page 1 of 1