Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 9 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

9. Mode of payment of Scholarships.

- The amount of flying scholarship payable for candidate shall be paid directly to the Madhya Pradesh Flying Club, by the State Government on production of flying bills and other details, etc. by the club.