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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(5) in The Gujarat Agricultural Pests and Diseases Act, 1980

(5)The occupier or the Inspector, as the case may be, may within 30 days from the date of receipt of a copy of the award under sub-section (4) prefer an appeal to the Collector against the award.