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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1)(ii) in The Karnataka Treasure Trove Act, 1962

(ii)with the sanction of the State Government, and subject to its instructions, if any, sell such treasure or any portion thereof by public auction and divide the saleproceeds between the parties according to clause (a) or (b), as the case may be: