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State of Andhra Pradesh - Section

Section 9 in Rules For Remission Suspension of Land Revenue in Andhra Area

9. Remission when dry crops are cultivated on wet lands.

- (2) This dry assessment may be levied on the area actually cultivated.
(3)if only a portion of a survey field or subdivision is cultivated with dry crops and another with wet crop the concession contemplated in this rule will apply only if the wet crop is totally lost.