Allahabad High Court
C/M Kundan Model Inter College And ... vs State Of U.P. And 5 Others on 4 November, 2020
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- WRIT - A No. - 9229 of 2020 Petitioner :- C/M Kundan Model Inter College And Another Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Sujeet Kumar,Chhaya Gupta Counsel for Respondent :- C.S.C.,Shilpa Ahuja Hon'ble Prakash Padia,J.
It is argued by Sri Sujeet Kumar, learned counsel for the petitioners that the order impugned, which is under challenged in the present writ petition has already been withdrawn by the Joint Director of Education by the order dated 20.10.2020.
In view of the same, present writ petition is dismissed as withdrawn.
Order Date :- 4.11.2020 Pramod Tripathi