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Allahabad High Court

C/M Kundan Model Inter College And ... vs State Of U.P. And 5 Others on 4 November, 2020

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - A No. - 9229 of 2020
 

 
Petitioner :- C/M Kundan Model Inter College And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sujeet Kumar,Chhaya Gupta
 
Counsel for Respondent :- C.S.C.,Shilpa Ahuja
 

 
Hon'ble Prakash Padia,J.
 

It is argued by Sri Sujeet Kumar, learned counsel for the petitioners that the order impugned, which is under challenged in the present writ petition has already been withdrawn by the Joint Director of Education by the order dated 20.10.2020.

In view of the same, present writ petition is dismissed as withdrawn.

Order Date :- 4.11.2020 Pramod Tripathi