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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(i) in The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969

(i)"Rules in force" means the rules, whether statutory or otherwise made by the Education Department of the Government of Assam and are in force for the time being ;