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Bombay High Court

Emerson Network Power (I) Pvt. Ltd vs S.K. Dey And Anr on 8 April, 2019

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1512 OF 2019

 Emerson Network Power (i) Pvt. Ltd.                    ....Petitioner
            V/S
 S.k. Dey And Anr.                                   ....Respondent

WITH WRIT PETITION NO. 1341 OF 2019 Emerson Network Power (i) Pvt. Ltd. ....Petitioner V/S Dhirendra Kumar Rai And Anr. ....Respondent Shri Rahul Dattatraya Oak For Petitioner Mrs M S Bane, AGP for State CORAM : M. S. KARNIK, J DATE : 8th April, 2019 P.C. :

Mentioned out of turn. At the request of the learned Counsel for the Petitioner, stand over to 22/04/2019.
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