Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(7)(k) in Maharashtra Settlement of Arrears in Disputes Act, 2016

(k)the Maharashtra Value Added Tax Act, 2002 (Mah.IX of 2005), and includes the rules made or notifications issued thereunder ;