Chattisgarh High Court
Health Biotech Limited vs State Of Chhattisgarh 28 Wa/461/2018 ... on 20 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No.1266 of 2018
Health Biotech Limited Versus State of Chhattisgarh
20/08/2018 Shri Kishore Bhaduri, counsel for the petitioner.
Shri Shashank Thakur, GA for the State.
Shri C. J. K. Rao, counsel for the respondent No.2.
Learned counsel for the parties have agreed to argue the matter.
List it in the next week.
Sd/-
(Prashant Kumar Mishra) Judge Nirala