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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(2)(a) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(a)to ascertain whether there are any circumstances which would render any person guilty of having contravened any of these regulations or any directions issued thereunder;