Andhra Pradesh High Court - Amravati
J. Seshachalapathi, Chittoor District vs Tirumala Tirupathi Devasthanams 5 ... on 6 December, 2021
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.23421 of 2005
PROCEEDING SHEET
Sl.No. Date ORDER OFFICE
NOTE
13. 06.12.2021 KSR,J
At request of the learned counsel for
the petitioner, post on 16.12.2021.
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KSR, J
SSP
.