Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 5 in Venkateshwara Open University Act, 2012

5. Starting of the University.

- The University shall come into existence on the date of appointed day in terms of sub-section (2) of section 1, and subject to such terms and conditions as may be stipulated by the State Government by notification published in the Official Gazette under this section.