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Calcutta High Court

Mittal Technopack Private Limited & Anr vs Ecgc Limited (Formerly- Export Credit ... on 4 October, 2016

Author: Arijit Banerjee

Bench: Arijit Banerjee

                                   ORDER SHEET

                                 WP NO.94 OF 2015

                          IN THE HIGH COURT AT CALCUTTA

                         Constitutional Writ Jurisdiction

                                  ORIGINAL SIDE



                   MITTAL TECHNOPACK PRIVATE LIMITED & ANR.
                                    Versus
         ECGC LIMITED (FORMERLY- EXPORT CREDIT GUARANTEE CORPORATION
                                     ............

BEFORE:

The Hon'ble JUSTICE ARIJIT BANERJEE Date : 4th October, 2016.
Mr. R. Banerjee, senior advocate, Mr. K.Banerjee, Mr. P.Some...for petitioners.
Mr. K. Bhattacharjee, Ms. S. Chakraborty...for respondent.
The Court : Hearing concluded. Judgment is reserved.
(ARIJIT BANERJEE, J.) pkd.