Calcutta High Court
Mittal Technopack Private Limited & Anr vs Ecgc Limited (Formerly- Export Credit ... on 4 October, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
WP NO.94 OF 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
MITTAL TECHNOPACK PRIVATE LIMITED & ANR.
Versus
ECGC LIMITED (FORMERLY- EXPORT CREDIT GUARANTEE CORPORATION
............
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 4th October, 2016.
Mr. R. Banerjee, senior advocate, Mr. K.Banerjee, Mr. P.Some...for petitioners.
Mr. K. Bhattacharjee, Ms. S. Chakraborty...for respondent.
The Court : Hearing concluded. Judgment is reserved.
(ARIJIT BANERJEE, J.) pkd.