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State of Goa - Section

Section 59 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

59. Casual vacancies in the Marketing Board.

- When the seat of a member elected to the Marketing Board becomes vacant or is declared vacant or his election (including bye-election) to the Marketing Board is set aside, the Registrar shall fix a date, for holding bye-election to fill the seat and the provisions of these rules shall thereupon mutatis mutandis apply accordingly.