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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(5) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(5)Where the opposite party or his agent fails to appear on the date of hearing the Commissioner may take such necessary action under the Section 63 of the Act as he deems fit for summoning and enforcing the attendance of the opposite party.