National Green Tribunal
1. Ramakant Rout S/O Late Touli Charan ... vs 1. State Of Odisha Through The Secretary ... on 17 January, 2023
Item No.03 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(THROUGH PHYSICAL HEARING WITH HYBRID MODE)
Original Application No.116/2022/EZ
Ramakant Rout &Ors. Applicant(s)
Versus
State of Odisha &Ors. Respondent(s)
Date of hearing: 17.01.2023
CORAM: HON'BLE MR. JUSTICE B. AMIT STHALEKAR, JUDICIAL MEMBER
HON'BLE PROF. A. SENTHIL VEL, EXPERT MEMBER
For Applicant(s) :Mr. Sankar Prasad Pani, Advocate (in Virtual Mode)
For Respondent(s) :Mr. Tarun Patnaik, ASC for R-1,2 & 7 (in Virtual Mode),
Mr. Venugopal Mahapatra, Advocate (in Virtual Mode),
Mr. Dipanjan Ghosh, Advocate for R-4,
Mr. Rajib Ray, Advocate for R-5,
Ms. Rashmi Singhee, Advocate for R-6 (in Virtual Mode),
ORDER
1. Mr. Sankar Prasad Pani, learned Counsel is present (in Virtual Mode) on behalf of the Applicant.
2. Counter affidavit dated 03.12.2022 has been filed by the Respondent No.3, Executive Officer,Bargarh Municipality; the same is taken on record.
3. Counter affidavit dated 12.01.2023 has been filed by the District Collector, Bargarhon behalf of the Respondent Nos.1, 2 and 7; the same is taken on record.
4. Reply affidavit dated 15.01.2023 to the rejoinder-affidavit dated 02.11.2022, has been filed by the Respondent No.3, Executive Officer, Bargarh Municipality; the same is taken on record.
5. Mr. Sankar Prasad Pani, learned Counsel for the Applicant, prays for and is granted three weeks time for filing rejoinder reply to the three affidavits.
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6. List on 20.02.2023.
..................................... B. Amit Sthalekar, JM ...................................... Prof. A. Senthil Vel, EM January 17, 2023 Original Application No.116/2022/EZ SKB 2