Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

V.B.R.Menon vs The Principal Secretary To on 15 December, 2016

Bench: Sanjay Kishan Kaul, M.Sundar

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED:  15.12.2016

CORAM :

The Hon'ble MR.SANJAY KISHAN KAUL, CHIEF JUSTICE
AND
The Hon'ble MR.JUSTICE M.SUNDAR 

W.P. No.38460 of 2016

V.B.R.Menon, Advocate						.. Petitioner

-vs-

1.The Principal Secretary to
    Govt. of Tamilnadu,
   Revenue Department,
   Fort St. George, Secretariat,
   Chennai 600 009.

2.The Special Commissioner and
     Commissioner of Land Administration,
   Ezhilagam, Chepauk, Chennai 600 005.

3.The Director,
   Tamilnadu Survey and Settlement Dept.,
   Survey House, Chepauk,
   Chennai 600 005.						.. Respondents


	Petition filed under Article 226 of the Constitution of India praying for issue of Writ of Declaration to declare that the modern differential global positioning system and electronic total system based land survey methods to be legally valid and consequently to direct the respondents to permit usage of differential global positioning system and electronic total system equipments for land surveys and determination of boundaries under the various statutory provisions.

	For Petitioner		:	Mr.V.B.R.Menon
						Petitioner-in-person

	For Respondents		:	Mr.C.Manishankar
						Addl. Adv. General, assisted by
						Mr.M.K.Subramanian,
						Govt. Pleader for RR 1 to 3

* * * * *

O R D E R

(Order of the Court was made by The Hon'ble Chief Justice) Learned Additional Advocate General states that a G.O. specifically stating that survey and measurement of land by differential Global Positioning System and Electronic Total System can take place will be issued within a period of fifteen (15) days from today.

2.The aforesaid statement is taken on record.

3.Writ petition is, accordingly, disposed of. No costs.

(S.K.K., CJ.) (M.S., J.) 15.12.2016 Index : Yes/No Website : Yes/No sra To

1.The Principal Secretary to Govt. of Tamilnadu, Revenue Department, Fort St. George, Secretariat, Chennai 600 009.

2.The Special Commissioner and Commissioner of Land Administration, Ezhilagam, Chepauk, Chennai 600 005.

3.The Director, Tamilnadu Survey and Settlement Dept., Survey House, Chepauk, Chennai 600 005.

The Hon'ble Chief Justice and M.Sundar, J.

(sra) W.P.No.38460 of 2016 15.12.2016