Karnataka High Court
Secretary (Dare) And Director General ... vs Mr Budala Sivaiah on 14 November, 2024
Author: S.G.Pandit
Bench: S.G.Pandit
-1-
NC: 2024:KHC:46321-DB
WA No. 1315 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 14TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR JUSTICE S.G.PANDIT
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
WRIT APPEAL NO. 1315 OF 2023 (EDN-RES)
BETWEEN:
1. SECRETARY (DARE) AND DIRECTOR GENERAL (ICAR)
KRISHI BHAVAN
NEW DELHI - 110 001
2. CONTROLLER OF EXAMINATION (ASRB)
CONTROLLER OF EXAMINATION (COE)
AGRICULTURAL SCIENTIST RECRUITMENT BOARD
(ASRB)
KRISHI ANUSANDHAN BHAVAN-1,
PUSA,
NEW DELHI - 110 012.
3. CHIEF PUBLIC INFORMATION OFFICER (CPIO)
AGRICULTURAL SCIENTIST RECRUITMENT BOARD
(ASRB)
KRISHI ANUSANDHAN BHAVAN-1
Digitally signed
by PUSA,
MARIGANGAIAH NEW DELHI - 11- 0012.
PREMAKUMARI
Location: HIGH
COURT OF 4. CHAIRMAN (ASRB)
KARNATAKA
FIRST FLOOR
KRISHI ANUSANDHAN BHAVAN -I
PUSA
NEW DELHI - 11 0012
...APPELLANTS
(BY SRI. SHIVAKUMAR.,ADVOCATE(ABSENT))
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NC: 2024:KHC:46321-DB
WA No. 1315 of 2023
AND:
MR BUDALA SIVAIAH
(Ph.D SCHOLAR),
ANIMAL BIOCHEMISTRY
SRS, ICAR-NDRI,
ADUGODI
BENGALURU - 560 030.
...RESPONDENT
THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
21.08.2023 MADE IN WRIT PETITION NO.26227/2022 IN THE
INTEREST OF JUSTICE.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
and
HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
ORAL JUDGMENT
(PER: HON'BLE MR JUSTICE S.G.PANDIT) None appears for the appellants in the morning as well as in the afternoon.
2. This writ appeal was filed on 13th October 2023.
3. On scrutiny, the office has raised as many as 9 objections, including non-payment of court fee. -3-
NC: 2024:KHC:46321-DB WA No. 1315 of 2023
4. The appeal is being listed for 6th time for compliance of office objections. Till this date, the office objections are not complied with. It appears that the appellants are not interested in the prosecuting the appeal.
5. Hence, the appeal is dismissed for non-compliance of office objections.
Sd/-
(S.G.PANDIT) JUDGE Sd/-
(RAMACHANDRA D. HUDDAR) JUDGE MPK CT:RS List No.: 1 Sl No.: 18