Bombay High Court
Akhil Bharatiya Mathadi Transport And ... vs The State Of Maharashtra Through The ... on 30 July, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8407 OF 2018
Akhil Bharatiya Mathadi Transport And General ....Petitioner
Kamgar Union, Carnac Bunder, Mumbai And
Anr
V/S
The State Of Maharashtra Through The ....Respondent
Secretary ,labour And Indusstrial Dept. Mantralaya And Ors WITH WRIT PETITION NO. 7721 OF 2018 M/s Saint Gobain India Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors WITH WRIT PETITION NO. 10598 OF 2016 M/s. Saint Gobain India Pvt. Ltd. ....Petitioner V/S The Goods Transport Labour Board, Greater ....Respondent Mumbai Through Chairman And Secretary And Ors WITH WRIT PETITION NO. 11558 OF 2017 M/s. Gjn Logistics Through Proprietor Shri ....Petitioner Krishna Bhoir Page 1/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:25:32 ::: V/S Goods Transport Labour Board For Greater ....Respondent Bombay And Anr Mr. Nikhil Patil i/by Mr. V.P. Sawant for Petitioner in WP Nos.8407/2018 & 11558/2017 and for Respondent No.5. in WP No.7721/2018.
Mrs. N.R. Patankar a/w Ms. Fauzia Bukhari i/by Mr. P.M. Jadhav for Petitioner in WP Nos. 7721/2018 & 10598/2016 and for Respondent No.4 in WP No.8407/2018. Mr. V.S. Gokhale, B Panel counsel for State in WP Nos.8407/2018, 7721/2018 and 10598/2016. Ms. P.N. Diwan, AGP for State in WP No.11558/2017. Mr. Rahul Dattatraya Oak a/w Mr.B.S. Mahamulkar for R. No. 2 and 3.
Mr. A.S. Peerzada for R. No.4.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 30th July, 2019
P.C. :
Mentioned out of turn.
By consent, Stand Over to 23/08/2019.
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