Bombay High Court
Goodwin Investors Association Pune vs Union Of India And Ors on 21 August, 2024
Author: Prithviraj K. Chavan
Bench: Revati Mohite Dere, Prithviraj K. Chavan
15-wp.828.2021.(gr).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.828 OF 2021
Sunilkumar Mohan Akkarakaran and Anr. ... Petitioners
Versus
State of Maharashtra ...Respondent
WITH
INTERIM APPLICATION NO.3437 OF 2022
(FOR IMPLEADMENT)
IN
CRIMINAL WRIT PETITION NO.828 OF 2021
Goodwin Investors Association, Pune
Through President ...Applicant
IN THE MATTER BETWEEN:
Sunilkumar Mohan Akkarakaran and Anr. ... Petitioners
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO.799 OF 2021
Goodwin Investors Association, Pune
Through President ...Petitioner
Versus
Union of India and Ors. ...Respondents
N. S. Chitnis 1/4
::: Uploaded on - 22/08/2024 ::: Downloaded on - 23/08/2024 05:14:58 :::
15-wp.828.2021.(gr).doc
WITH
INTERIM APPLICATION NO.1691 OF 2021
(FOR INTERVENTION)
IN
CRIMINAL WRIT PETITION NO.799 OF 2021
Gopinath Bhaskar ...Applicant
(Interveners)
IN THE MATTER BETWEEN:
Goodwin Investors Association, Pune
Through its President ...Petitioner
Versus
Union of India and Ors. ...Respondents
WITH
INTERIM APPLICATION NO.1690 OF 2021
(FOR INTERVENTION)
IN
CRIMINAL WRIT PETITION NO.799 OF 2021
Haridas Panicker ...Applicant
(Interveners)
IN THE MATTER BETWEEN:
Goodwin Investors Association, Pune
Through its President ...Petitioner
Versus
Union of India and Ors. ...Respondents
N. S. Chitnis 2/4
::: Uploaded on - 22/08/2024 ::: Downloaded on - 23/08/2024 05:14:58 :::
15-wp.828.2021.(gr).doc
WITH
INTERIM APPLICATION NO.1689 OF 2021
(FOR INTERVENTION)
IN
CRIMINAL WRIT PETITION NO.799 OF 2021
Lata Panicker ...Applicant
(Interveners)
IN THE MATTER BETWEEN:
Goodwin Investors Association, Pune
Through its President ...Petitioner
Versus
Union of India and Ors. ...Respondents
Mr. Abhishek Yende a/w Ms. Surbhi Agrawal, for the Petitioner in
Writ Petition No.828 of 2021.
Mr. Yogendra M. Koli i/b M/s. C. K. Legal for the
Applicants/Interveners in Interim Application Nos.1689 of 2021; 1690
of 2021 and 1691 of 2021.
Ms. P. P. Shinde, A.P.P for the Respondent-State.
CORAM : REVATI MOHITE DERE &
PRITHVIRAJ K. CHAVAN, JJ.
DATE : 21st AUGUST 2024 P.C. :
1. Stand over to 28th August 2024.N. S. Chitnis 3/4 ::: Uploaded on - 22/08/2024 ::: Downloaded on - 23/08/2024 05:14:58 :::
15-wp.828.2021.(gr).doc
2. Interim Applications, if any, filed in Criminal Writ Petition Nos.828 of 2021 and 799 of 2021, to be tagged alongwith the said petitions, on the next date.
PRITHVIRAJ K. CHAVAN, J. REVATI MOHITE DERE, J.
N. S. Chitnis 4/4 ::: Uploaded on - 22/08/2024 ::: Downloaded on - 23/08/2024 05:14:58 :::