Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Goa - Subsection Section 91(11) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (11)The private market yard and consumer/farmer market licence holder shall not be granted licence for direct purchase.
