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State of Tripura - Section

Section 33 in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

33. Presiding Officers of the meeting.

- The Chairman, in his absence the Vice-Chairman shall preside over the meeting of the Village Committee. The Chairman or the Vice-Chairman who is presiding over the meeting shall have no vote, but in case of tie he may exercise the casting vote.