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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Bengal Presidency - Subsection

Section 4(1)(g) in Bengal Medical Act, 1914

(g)seven members, of whom at least one shall be from each of the Universities outside Calcutta, to be elected by the Principals, Professors, Associate Professors, Readers, Assistant Professors and Lecturers of Medical Colleges affiliated to the Universities from amongst themselves.