Section 2(a) in The Public Provident Fund Scheme, 1968
(a)[ `Aadhaar number' means an identification number as defined in clause (a) of section 2 of the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016); [Substituted by Notification No. G.S.R. 1243(E), dated 29.9.2017.](aa)`Account' means a Public Provident Fund Account under this Scheme;]
