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Orissa High Court

Sri Sri Jagannath Temple Trust And vs State Of Odisha And Others .... Opp. ... on 15 December, 2025

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: JUNIOR STENOGRAPHER
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 16-Dec-2025 14:50:30                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                 W.P.(C) No. 33885 OF 2025
                                               Sri Sri Jagannath Temple Trust and         ....       Petitioners
                                               another
                                                                               Mr. Avijit Patnaik, Advocate
                                                                         -versus-
                                               State of Odisha and others               .... Opp. Parties
                                                                                   Mr. Swayambhu Mishra,
                                                                               Additional Standing Counsel
                                                                              (For Opp. Party Nos.1, 4 & 5)
                                                                            Ms. Pratyusha Naidu, Advocate
                                                                                (For Opp. Party Nos.2 & 3)
                                                                      Mr. Pratap Chandra Mishra, Advocate
                                                                                     (For Opp. Party No.7)
                                                       CORAM:
                                                       JUSTICE K.R. MOHAPATRA
                                                       JUSTICE SANJAY KUMAR MISHRA
                                                                     ORDER
                      Order No.                                     15.12.2025
                           3.             1.       This matter is taken up through hybrid mode.

2. Ms. Naidu, learned counsel appearing for the Commissioner of Endowments prays for further adjournment to file the counter affidavit.

3. Let the counter affidavit be filed within a period of two weeks hence positively serving copy thereof on learned counsel for the Petitioners and rest of the Opposite Parties.

4. Put up this matter on 9th February, 2026 along with W.P.(C) No.22784 of 2025.


                                                                            (K.R. Mohapatra)
                                                                                 Judge


                                                                             (S.K. Mishra)
              ms                                                                 Judge
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