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Bombay High Court

Sutar Hanuman Gajanan vs State Of Maharashtra And 2 Others on 29 June, 2022

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                     901-oswpl18341-2022 to 910


AGK
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

          WRIT PETITION (L) NO. 18341 OF 2022

Khatib Mohamadifrfan Rafiq        ...Petitioner
       V/s.
State of Maharashtra & Ors.       ...Respondents

                         AND
          WRIT PETITION (L) NO. 18343 OF 2022

Rupawate Jayant Bhaskar           ...Petitioner
       V/s.
State of Maharashtra & Ors.       ...Respondents

                         AND
          WRIT PETITION (L) NO. 18349 OF 2022

Shinde Hemant Hanmant             ...Petitioner
       V/s.
State of Maharashtra & Ors.       ...Respondents

                         AND
          WRIT PETITION (L) NO. 18497 OF 2022

Manoj Kailas Ahirrao              ...Petitioner
       V/s.
State of Maharashtra & Ors.       ...Respondents

                         AND
          WRIT PETITION (L) NO. 18510 OF 2022

Girish Dattatray Upasani          ...Petitioner
       V/s.
State of Maharashtra & Ors.       ...Respondents




                              1
                                       901-oswpl18341-2022 to 910




                       AND
        WRIT PETITION (L) NO. 18522 OF 2022

Pinjari Sagir Yusuf Alias
Pinjari Sagir Ahmed Shaikh Yusuf   ...Petitioner
     V/s.
State of Maharashtra & Ors.        ...Respondents

                       AND
        WRIT PETITION (L) NO. 18536 OF 2022

Vijay Madhukar Khairnar            ...Petitioner
     V/s.
State of Maharashtra & Ors.        ...Respondents

                       AND
        WRIT PETITION (L) NO. 19091 OF 2022

Sutar Hanuman Gajanan              ...Petitioner
     V/s.
State of Maharashtra & Ors.        ...Respondents

                       AND
        WRIT PETITION (L) NO. 19124 OF 2022

Bangale Nitin Baban                ...Petitioner
     V/s.
State of Maharashtra & Ors.        ...Respondents

                       AND
        WRIT PETITION (L) NO. 19785 OF 2022

Patil Pramod Amrutrao              ...Petitioner
     V/s.




                              2
                                                                     901-oswpl18341-2022 to 910


                         State of Maharashtra & Ors.              ...Respondents




                         Mr. Sagar Rane for the petitioner in all the
                         petitions.
                         Ms. Uma Palsuledesai, AGP for respondent nos. 1 to
                         3/State in WPL/18341/2022.
                         Mr. Manish Upadhye, AGP for respondent nos. 1 to
                         3/State in WPL/18343/2022 & WPL/19091/2022.
                         Mr. Himanshu B. Takke, AGP for respondent nos. 1
                         to 3/State in WPL/18349/2022.
                         Mr. M. A. Sayed, AGP for respondent nos. 1 to
                         3/State in WPL/.18497/2022.
                         Mr. L. T. Satelkar, AGP for respondent nos. 1 to
                         3/State in WPL/18510/2022, WPL/18522/2022 &
                         WPL/19091/2022.
                         Mr. Shamrao B. Gore, AGP for respondent nos. 1 to
                         3/State in WPL/18356/2022.
                         Mr. Sukanta A. Karmakar, AGP for respondent nos.
                         1 to 3/State in WPL/19785/2022.
                         Mr. Rahul Nerlekar for respondent no. 2 in all the
                         petitions.

                                                CORAM: DIPANKAR DATTA, CJ &
                                                       M. S. KARNIK, J.

DATE: JUNE 29, 2022 P.C.:

Place these writ petitions before the Bench of which one of us (Chief Justice) is not a member.


           Digitally
           signed by
ATUL       ATUL GANESH    (M. S. KARNIK, J.)                         (CHIEF JUSTICE)
           KULKARNI
GANESH     Date:
KULKARNI 2022.06.29 18:56:29 +0530 3