Bombay High Court
Sutar Hanuman Gajanan vs State Of Maharashtra And 2 Others on 29 June, 2022
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
901-oswpl18341-2022 to 910
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 18341 OF 2022
Khatib Mohamadifrfan Rafiq ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 18343 OF 2022
Rupawate Jayant Bhaskar ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 18349 OF 2022
Shinde Hemant Hanmant ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 18497 OF 2022
Manoj Kailas Ahirrao ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 18510 OF 2022
Girish Dattatray Upasani ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
1
901-oswpl18341-2022 to 910
AND
WRIT PETITION (L) NO. 18522 OF 2022
Pinjari Sagir Yusuf Alias
Pinjari Sagir Ahmed Shaikh Yusuf ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 18536 OF 2022
Vijay Madhukar Khairnar ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 19091 OF 2022
Sutar Hanuman Gajanan ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 19124 OF 2022
Bangale Nitin Baban ...Petitioner
V/s.
State of Maharashtra & Ors. ...Respondents
AND
WRIT PETITION (L) NO. 19785 OF 2022
Patil Pramod Amrutrao ...Petitioner
V/s.
2
901-oswpl18341-2022 to 910
State of Maharashtra & Ors. ...Respondents
Mr. Sagar Rane for the petitioner in all the
petitions.
Ms. Uma Palsuledesai, AGP for respondent nos. 1 to
3/State in WPL/18341/2022.
Mr. Manish Upadhye, AGP for respondent nos. 1 to
3/State in WPL/18343/2022 & WPL/19091/2022.
Mr. Himanshu B. Takke, AGP for respondent nos. 1
to 3/State in WPL/18349/2022.
Mr. M. A. Sayed, AGP for respondent nos. 1 to
3/State in WPL/.18497/2022.
Mr. L. T. Satelkar, AGP for respondent nos. 1 to
3/State in WPL/18510/2022, WPL/18522/2022 &
WPL/19091/2022.
Mr. Shamrao B. Gore, AGP for respondent nos. 1 to
3/State in WPL/18356/2022.
Mr. Sukanta A. Karmakar, AGP for respondent nos.
1 to 3/State in WPL/19785/2022.
Mr. Rahul Nerlekar for respondent no. 2 in all the
petitions.
CORAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: JUNE 29, 2022 P.C.:
Place these writ petitions before the Bench of which one of us (Chief Justice) is not a member.
Digitally
signed by
ATUL ATUL GANESH (M. S. KARNIK, J.) (CHIEF JUSTICE)
KULKARNI
GANESH Date:
KULKARNI 2022.06.29 18:56:29 +0530 3