Kerala High Court
Varghese C.Philip Kutty vs C.Varghese Mathai on 3 June, 2014
Author: V. Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
TUESDAY, THE 3RD DAY OF JUNE 2014/13TH JYAISHTA, 1936
Tr.P(C).No. 271 of 2014 ()
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TO WITHDRAW AS NO. 90/2013 OF DISTRICT COURT, PATHANAMTHITTA
TO THIS COURT TO BE HEARD ALONG WITH RSA 900/2013.
PETITIONER(S)/APPELLANT:
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VARGHESE C.PHILIP KUTTY
S/O.VARGHESE CHALAKUZHY MALICKAL,
DOOR NO.297-3, WARD VI, T.K.ROAD, TIRUVALLA
PATHANAMTHITTADISTRICT, PIN: 689 101.
BY ADV. SRI.K.V.SOHAN
RESPONDENT(S)/RESPONDENTS 1 TO 9:
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1. C.VARGHESE MATHAI
CHALAKUZHI MALIYEKKAL VEEDU,
POLACHIRA, KAVIYOOR, TIRUVALLA,
PATHANAMTHITTADISTRICT, PIN: 689 582.
2. ANNAMMA JACOB,
NEDUMBLAIKAL VEEDU,
MANKUZHIPADI, MALLAPPALLI
PATHANAMTHITTADISTRICT, PIN: 689 584.
3. SOOSAN SAMUEL, PALLICKAL VEEDU,
OLAKETTIYAMBALAM, MAVELIKKARA
NOW RESIDING AT 27-KIMBARK,
CRESCENT-MARKHAM, ONTARIO
L3R 8P8, CANADA.
4. ELIZABETH KURUVILA, ADAVIMANGALATHU
MODAYIL HOUSE, MANKUZHIPPADI
MALLAPPALLI, NOW RESIDING AT
58 FISHERY ROAD, TORONTO ONTARIO,
MIC 3R7, CANADA.
5. TITTY MARIAM VARGHESE, VATTAPARAMBATHU,
KATTOOKARA MURI, THIRUVALLA
NOW RESIDING AT 239 VELLORE,
PARK AVENUE, WOOD BRIDGE
ONTARIO, L4 HOC 4, CANADA.
Tr.P(C) NO. 271/2014
6. GENERAL MANAGER,
STATEBANK OF INDIA,
THIRUVALLA BRANCH,
THIRUVALLA PIN: 689 582.
7. SHEELA PAUL, W/O.LATE VARGHESE
CHALAKUZHY PAUL, PUNNACKADU HOUSE
THYMARAVUMKARA, WEST OTHERA P.O.
PATHANAMTHITTADISTRICT, PIN: 689 551.
8. ANCY PAUL, D/O.LATE VARGHESE
CHALAKUZHY PAUL, PUNNACKADU HOUSE
THYMARAVUMKARA, WEST OTHERA P.O.
PATHANAMTHITTADISTRICT, PIN: 689 551.
9. TOM.C.PAUL, S/O.LATE VARGHESE
CHALAKUZHY PAUL, PUNNACKADU HOUSE
THYMARAVUMKARA, WEST OTHERA P.O.
PATHANAMTHITTADISTRICT, PIN: 689 551.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03-06-2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Tr.P(C) NO. 271/2014
APPENDIX
ANNEXURE 1 : TRUE COPY OF THE JUDGMENT IN OS 42/2005 ON THE FILE OF
THE SUBORDINATE JUDGE'S COURT,THIRUVALLA DT.
12.04.2013.
ANNEXURE 2 : TRUE COPY OF THE APPEAL MEMORANDUM, AS 90/2013 DT.
26.06.2013 NOW PENDING BEFORE THE DISTRICT COURT,
PATHANAMTHITTA
ANNEXURE 3 : TRUE COPY OF THE JUDGMENT IN AS 36/2004 DT. 12.04.2013
ON THE FILE OF THE SUBORDINATE JUDGE'S COURT,
THIRUVALLA
ANNEXURE 4 : TRUE COPY OF THE APPEAL MEMORANDUM PENDING BEFORE
THIS HONOURABLE COURT AS RSA 900/2013 FILED ON
01.08.2013.
ANNEXURE 5 : TRUE COPY OF THE ORDER OF STAYIN RSA 900/2003 DT.
27.05.2013
/TRUE COPY/
P.A. TO JUDGE.
V. CHITAMBARESH, J
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Tr.P(C) NO. 271 OF 2014
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Dated this the 3rd day of June, 2014
ORDER
The Transfer Petition is dismissed as withdrawn.
V. CHITAMBARESH JUDGE ncd