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Delhi High Court - Orders

Videocon Telecommunications Limited vs Tower Vision India Private Limited on 19 September, 2023

Author: Manmohan

Bench: Manmohan

                                          $~ 2 to 12
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) (COMM) 97/2016
                                                      VIDEOCON TELECOMMUNICATIONS LIMITED ..... Appellant
                                                                   Through: Mr. Saifur R. Faridi, Ms. Smarika
                                                                            Singh, Mr. Aman Goyal, Advocates

                                                                                         Versus


                                                      TOWER VISION INDIA PRIVATE LIMITED         ..... Respondent
                                                                    Through: Mr. Mohit Agarwal, Advocate

                                          3
                                          +           FAO(OS) (COMM) 98/2016
                                                      VIDEOCON TELECOMMUNICATIONS LIMITED ..... Appellant
                                                                   Through: Mr. Saifur R. Faridi, Ms. Smarika
                                                                            Singh, Mr. Aman Goyal, Advocates

                                                                                         Versus


                                                      VIOM NETWORK LIMITED                     ..... Respondent
                                                                  Through: Mr.Manish K.Jha with Ms.Pallavi
                                                                           Kumar, Advocates.

                                          4
                                          +           FAO(OS) (COMM) 99/2016
                                                      VIDEOCON TELECOMMUNICATIONS LIMITED ..... Appellant
                                                                   Through: Mr. Saifur R. Faridi, Ms. Smarika
                                                                            Singh, Mr. Aman Goyal, Advocates

                                                                                         Versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:47:51
                                                       ATC TELECOM TOWER CORPORATION PRIVATE LTD
                                                                                                ..... Respondent
                                                                   Through: Mr.Manish K.Jha with Ms.Pallavi
                                                                            Kumar, Advocates.
                                          5
                                          +           FAO(OS) (COMM) 100/2016
                                                      STATE BANK OF INDIA                                                             ..... Appellant
                                                                   Through:                                      Mr. Siddharth Sangal, Ms. Nilanjani
                                                                                                                 Tandon,    Ms.    Richa       Mishra,
                                                                                                                 Advocates
                                                                                         Versus

                                                      VIOM NETWORKS LTD & ANR                 ..... Respondents
                                                                  Through: Mr.Manish K.Jha with Ms.Pallavi
                                                                           Kumar, Advocates.
                                          6
                                          +           FAO(OS) (COMM) 101/2016
                                                      VIDEOCON TELECOMMUNICATIONS LTD             ..... Appellant
                                                                   Through: Mr. Saifur R. Faridi, Ms. Smarika
                                                                            Singh, Mr. Aman Goyal, Advocates

                                                                                         versus

                                                      INDUS TOWERS LTD                                                               ..... Respondent
                                                                   Through:                                      Ms. Kavita Sarin, Mr. Deepesh, Ms.
                                                                                                                 Niharica Khanna, Advocates
                                          7
                                          +           FAO(OS) (COMM) 118/2016, CM APPL. 42211/2016 & CM APPL.
                                                      8481-8482/2019

                                                      ARVIND BALI & ORS                                                            ..... Appellants
                                                                    Through:                                     Mr. Akhil Sibal, Sr. Advocate with
                                                                                                                 Mr. Yashvardhan, Ms. Smita Kant,
                                                                                                                 Ms. Kritika Nagpal, Mr. Gyanendra
                                                                                                                 Shukla, Mr. Akshay Gupta, Mr.
                                                                                                                 Nikhil Y. Chawla, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:47:51
                                                                   versus
                                                      VIOM NETWORK LIMITD                                                           ..... Respondent
                                                                  Through:                                       Mr.Manish K.Jha with Ms.Pallavi
                                                                                                                 Kumar, Advocates.
                                          8
                                          +           FAO(OS) (COMM) 119/2016 & CM APPL. 42225/2016

                                                      STATE BANK OF INDIA                                                             ..... Appellant
                                                                   Through:                                      Mr. Siddharth Sangal, Ms. Nilanjani
                                                                                                                 Tandon,    Ms.    Richa       Mishra,
                                                                                                                 Advocates
                                                                                         versus

                                                      INDUS TOWERS LIMITED & ANR               ..... Respondents
                                                                   Through: Ms. Kavita Sarin, Mr. Deepesh, Ms.
                                                                            Niharica Khanna, Advocates
                                          9
                                          +           FAO(OS) (COMM) 121/2016
                                                      STATE BANK OF INDIA                                                              ..... Appellant
                                                                   Through:                                      Mr. Siddharth Sangal, Ms. Nilanjani
                                                                                                                 Tandon,    Ms.    Richa       Mishra,
                                                                                                                 Advocates
                                                                                         versus

                                                      TOWER VISION INDIA PRIVATE LIMITED & ANR
                                                                                                 ..... Respondents
                                                                    Through: Mr. Mohit Agarwal, Advocate
                                          10
                                          +           FAO(OS) (COMM) 144/2016
                                                      SUDHIR CHINTAMANI NILKANTH JATAR & ORS.... Appellants
                                                                   Through: Mr. Akhil Sibal, Sr. Advocate with
                                                                            Mr. Yashvardhan, Ms. Smita Kant,
                                                                            Ms. Kritika Nagpal, Mr. Gyanendra
                                                                            Shukla, Mr. Akshay Gupta, Mr.
                                                                            Nikhil Y. Chawla, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:47:52
                                                                                          versus

                                                      TOWER VISION INDIA PRIVATE LIMITED        ..... Respondent
                                                                    Through: Mr. Mohit Agarwal, Advocate

                                          11
                                          +           FAO(OS) (COMM) 145/2016 & CM APPL. 47101/2016
                                                      SUDHIR CHINTAMANI NILKANTH JATAR & ORS.
                                                                                                 ..... Appellants
                                                                   Through: Mr. Akhil Sibal, Sr. Advocate with
                                                                            Mr. Yashvardhan, Ms. Smita Kant,
                                                                            Ms. Kritika Nagpal, Mr. Gyanendra
                                                                            Shukla, Mr. Akshay Gupta, Mr.
                                                                            Nikhil Y. Chawla, Advocates

                                                                                         versus


                                                      INDUS TOWER LTD.                                                               ..... Respondent
                                                                   Through:                                      Ms. Kavita Sarin, Mr. Deepesh, Ms.
                                                                                                                 Niharica Khanna, Advocates


                                          12
                                          +           FAO(OS) (COMM) 23/2017
                                                      VIDEOCON TELECOMMUNICATIONS LTD            ..... Appellant
                                                                   Through: Mr. Saifur R. Faridi, Ms. Smarika
                                                                            Singh, Mr. Aman Goyal, Advocates

                                                                                         Versus


                                                      BHARTI INFRATEL LIMITED                   ..... Respondent
                                                                   Through: Mr. P.S. Bindra, Sr. Advocate with
                                                                             Mr. Bhuvneshwar Tyagi, Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:47:52
                                                       CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 19.09.2023

1. This Court is informed that Civil Appeal No. 894/2022 titled 'Twinstar Technologies Limited vs. Bank of Maharashtra and Ors.' is listed before the Supreme Court in Decemeber, 2023.

2. To await the decision of the Supreme Court in the said matter, re- notify on 19th February, 2024.

MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 19, 2023 AK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 22:47:52