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State of Rajasthan - Section

Section 11 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

11. Criteria for Selection.

- Selection to the posts as mentioned in Section A, B and C of Schedule I shall be made on the recommendation Committee, after an interview out of the eligible officers having regard to:
(a)Integrity;
(b)Personality and character;
(c)Legal and practical knowledge of Police investigations and enquiries;
(d)Tact, intelligence and energy;
(e)Previous record of Service: and
(f)Past Experience.