Bombay High Court
Zenith Metaplast Pvt. Ltd vs Brandz Storm India Marketing Pvt. Ltd on 28 November, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-30
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 695 OF 2023
Zenith Metaplast Pvt. Ltd. ....APPLICANT
V/S
Brandz Storm India Marketing Pvt. Ltd. ....RESPONDENT
Mr. Shriram Kulkarni i/b Mr. Sachin Chavan for applicant. Mr. Satsang Tailor a/w Mr. Deepak Shukla i/b Mr. B.M. Shukla & Co. for Respondent CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 28th November, 2023 P.C. :
S. O. to 11/12/2023 .
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