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Bombay High Court

Zenith Metaplast Pvt. Ltd vs Brandz Storm India Marketing Pvt. Ltd on 28 November, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                                 Board Sr.No.:-30

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 695 OF 2023

 Zenith Metaplast Pvt. Ltd.                                ....APPLICANT
            V/S
 Brandz Storm India Marketing Pvt. Ltd.                 ....RESPONDENT

Mr. Shriram Kulkarni i/b Mr. Sachin Chavan for applicant. Mr. Satsang Tailor a/w Mr. Deepak Shukla i/b Mr. B.M. Shukla & Co. for Respondent CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 28th November, 2023 P.C. :

S. O. to 11/12/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/11/2023 ::: Downloaded on - 29/11/2023 16:12:09 :::