Delhi High Court - Orders
Human Fundamental Rights Association ... vs Union Of India & Ors on 15 July, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6211/2012
HUMAN FUNDAMENTAL RIGHTS ASSOCIATION (REGD.) &
ORS. ..... Petitioners
Through: Mr. Jagjit Singh and Mr. Preet Singh,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sanjeev Mahajan, Advocate for
DERC.
Mr. Tushar Sannu and Ms. Priyansha
Singh, Advocates for GNCTD.
Mr. Pradeep Misra and Mr. Daleep
Dhyani, Advocates for respondent
No.9.
Mr. Sumit Panwar, Advocate for
respondent No.11.
Mr. Anupam Varma, Mr. Nikhil
Sharma and Mr. Manu Tiwari,
Advocates for Applicant/BRPL.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 15.07.2022 CM APPL. 44479/2021
1. Renotify on 22.11.2022.
2. Interim orders to continue.
MANOJ KUMAR OHRI, J JULY 15, 2022/ga Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:19.07.2022 13:25:20