Jammu & Kashmir High Court
Amarjeet Singh vs State Of J&K; & Anr on 27 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
APPCR No.7/2016 in (BA No.85/2014)
IA Nos.1/2017, 1/2016, 2/2016, 3/2016
Date of order: 27.12.2018
Amarjeet Singh vs State of J&K & anr
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : Mr. Sunil Sethi, Sr. Advocate with
Mr.Mohsin Bhat, Advocate.
For respondent(s) : Mr. Karman Singh Johal, Advocate.
As requested by learned counsel for the petitioner, list on 31.12.2018.
(Sanjay Kumar Gupta) Judge Jammu:
27.12.2018 Vijay