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Delhi High Court - Orders

Kalanithi Maran vs Spicejet Limited & Anr on 20 January, 2025

Author: Rekha Palli

Bench: Rekha Palli

                                          $~10, 11

                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) (COMM) 171/2024 and CM APPL. 45530/2024, CM
                                                      APPL. 45531/2024, CM APPL. 45532/2024

                                                      KALANITHI MARAN                                                                    .....Appellant
                                                                   Through:                                      Mr. Gopal Jain, Senior Advocate with
                                                                                                                 Ms. Nandini G., Ms. Sonia Nigam,
                                                                                                                 Mr. Rajat Dasgupta, Mr. Akarsh
                                                                                                                 Sharma, Mr. Gauhar Mirza and
                                                                                                                 Ms.Hiral Gupta, Advocates.
                                                                     versus
                                                      SPICEJET LIMITED & ANR.                    .....Respondents
                                                                     Through: Mr. K.R. Sasiprabhu, Mr. Goutham
                                                                              Shivshankar, Mr. Vishnu Sharma
                                                                              A.S., Mr. Prakhar Agarwal and
                                                                              Mr.Darpan Sachdeva, Advocates.

                                          +           FAO(OS) (COMM) 173/2024 and CM APPL. 45539/2024, CM
                                                      APPL. 45540/2024, CM APPL. 45541/2024
                                                      KAL AIRWAYS PRIVATE LIMITED                       .....Appellant
                                                                     Through: Mr. Gopal Jain, Senior Advocate with
                                                                                Ms. Nandini G., Ms. Sonia Nigam,
                                                                                Mr. Rajat Dasgupta, Mr. Akarsh
                                                                                Sharma, Mr. Gauhar Mirza and
                                                                                Ms.Hiral Gupta, Advocates.
                                                                     versus
                                                      SPICEJET LIMITED & ANR.                      .....Respondents
                                                                     Through: Mr. K.R. Sasiprabhu, Mr. Goutham
                                                                                Shivshankar, Mr. Vishnu Sharma
                                                                                A.S., Mr. Prakhar Agarwal and
                                                                                Mr.Darpan Sachdeva, Advocates.
                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                     ORDER

% 20.01.2025 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2025 at 23:26:50

1. A request for pass over is made on behalf of the appellants.

2. Taking into account the Board position of the Bench, a pass over is not possible at this stage. Hearing is, therefore, deferred.

3. List on 27.03.2025.

REKHA PALLI, J SAURABH BANERJEE, J JANUARY 20, 2025/uk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2025 at 23:26:50