Delhi High Court - Orders
Kalanithi Maran vs Spicejet Limited & Anr on 20 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~10, 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 171/2024 and CM APPL. 45530/2024, CM
APPL. 45531/2024, CM APPL. 45532/2024
KALANITHI MARAN .....Appellant
Through: Mr. Gopal Jain, Senior Advocate with
Ms. Nandini G., Ms. Sonia Nigam,
Mr. Rajat Dasgupta, Mr. Akarsh
Sharma, Mr. Gauhar Mirza and
Ms.Hiral Gupta, Advocates.
versus
SPICEJET LIMITED & ANR. .....Respondents
Through: Mr. K.R. Sasiprabhu, Mr. Goutham
Shivshankar, Mr. Vishnu Sharma
A.S., Mr. Prakhar Agarwal and
Mr.Darpan Sachdeva, Advocates.
+ FAO(OS) (COMM) 173/2024 and CM APPL. 45539/2024, CM
APPL. 45540/2024, CM APPL. 45541/2024
KAL AIRWAYS PRIVATE LIMITED .....Appellant
Through: Mr. Gopal Jain, Senior Advocate with
Ms. Nandini G., Ms. Sonia Nigam,
Mr. Rajat Dasgupta, Mr. Akarsh
Sharma, Mr. Gauhar Mirza and
Ms.Hiral Gupta, Advocates.
versus
SPICEJET LIMITED & ANR. .....Respondents
Through: Mr. K.R. Sasiprabhu, Mr. Goutham
Shivshankar, Mr. Vishnu Sharma
A.S., Mr. Prakhar Agarwal and
Mr.Darpan Sachdeva, Advocates.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 20.01.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2025 at 23:26:50
1. A request for pass over is made on behalf of the appellants.
2. Taking into account the Board position of the Bench, a pass over is not possible at this stage. Hearing is, therefore, deferred.
3. List on 27.03.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 20, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2025 at 23:26:50