Gujarat High Court
Gujarat Ambuja Exports Ltd vs Govt Of India on 22 April, 2003
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 5035 of 2003
---------------------------------------------------------
GUJARAT AMBUJA EXPORTS LTD
Versus
GOVT OF INDIA
---------------------------------------------------------
Appearance:
1. Special Civil Application No. 5035 of 2003
MR PARESH M DAVE for Petitioners
.......... for Respondents No. 1-4
---------------------------------------------------------
CORAM : MISS JUSTICE R.M.DOSHIT
Date of Order: 22/04/2003
ORAL ORDER
Rule. To be heard with Special Civil Applications No. 3180 of 2003; No. 11286 of 2002 and No. 3024 of 2003.
Notice as to interim relief returnable on 24th June, 2003. Pending this petition, there shall be ad interim order in terms of paragraph 13 [E].
[Miss R.M Doshit, J.] Prakash*