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Gujarat High Court

Gujarat Ambuja Exports Ltd vs Govt Of India on 22 April, 2003


      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


      SPECIAL CIVIL APPLICATION No. 5035 of 2003


      ---------------------------------------------------------
      GUJARAT AMBUJA EXPORTS LTD
 Versus
      GOVT OF INDIA
      ---------------------------------------------------------
      Appearance:
      1. Special Civil Application No. 5035 of 2003
           MR PARESH M DAVE for Petitioners 
           .......... for Respondents No. 1-4
      ---------------------------------------------------------

                                CORAM : MISS JUSTICE R.M.DOSHIT
                                      Date of Order: 22/04/2003

      
      ORAL ORDER

Rule. To be heard with Special Civil Applications No. 3180 of 2003; No. 11286 of 2002 and No. 3024 of 2003.

Notice as to interim relief returnable on 24th June, 2003. Pending this petition, there shall be ad interim order in terms of paragraph 13 [E].

[Miss R.M Doshit, J.] Prakash*