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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(a) in The Collection Of Statistics Act, 1953

(a)the form and manner in which the information and returns may be furnished, the particulars which they should contain the intervals within which and the authority to which such information and returns may be furnished;