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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(1) in Arunachal Pradesh University Act, 2012

(1)There shall be constituted a Planning Board of the University which shall be the principal planning body of the University, and also be responsible for the monitoring of the developments of the University on the lines indicated in the objectives prescribed.