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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011

(1)After receiving the recommendation from the Committee, allotment of land for setting up of agro-processing and agri-business enterprises may be made by the State Government.