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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(d) in Arunachal Pradesh University Act, 2012

(d)a nominee of the Chairperson of the University Grants Commission, and three members shall form a quorum of the meeting of the Committee :