Allahabad High Court
Subhash K.Jaiswal vs M/S.Uptron India Ltd on 19 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 5885 of 1990 Petitioner :- Subhash K.Jaiswal Respondent :- M/S.Uptron India Ltd Petitioner Counsel :- P.P.Misra,A.SaXena Respondent Counsel :- S.C.Misra Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this petition.
The writ petition is accordingly dismissed for non-prosecution. Interim order, if any, stands Vacated. Order Date :- 19.7.2010 RBS/-