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Allahabad High Court

Subhash K.Jaiswal vs M/S.Uptron India Ltd on 19 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 5885 of 1990
Petitioner :- Subhash K.Jaiswal

Respondent :- M/S.Uptron India Ltd

Petitioner Counsel :- P.P.Misra,A.SaXena
Respondent Counsel :- S.C.Misra

Hon'ble Satyendra Singh Chauhan,J.

Case called out in the revised list. No one is present on behalf of the petitioner to press this petition.

The writ petition is accordingly dismissed for non-prosecution. Interim order, if any, stands Vacated. Order Date :- 19.7.2010 RBS/-