Karnataka High Court
Sri Shree Shail Dundappa Taranahalli vs Sri B R Hosur on 26 September, 2016
Author: K.N.Phaneendra
Bench: K.N.Phaneendra
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CCC No.524/2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF SEPTEMBER 2016
PRESENT
THE HON'BLE MR. JUSTICE H.G.RAMESH
AND
THE HON'BLE MR. JUSTICE K.N.PHANEENDRA
CCC No.524/2016 (CIVIL)
BETWEEN:
SRI SHREE SHAIL DUNDAPPA TARANAHALLI
AGED 68 YEARS, S/O DUNDAPPA
ADVOCATE, (RETIRED) SPP
R/AT 'A' BLOCK, B-8
JNANESHWARI APARTMENT
V.T.ROAD, MANGALORE - 575 001 ... COMPLAINANT
(BY SRI R.S. HEGDE, ADVOCATE)
AND:
1. SRI B. R. HOSUR
THE DIRECTOR OF PROSECUTION
(DISPUTES) PROSECUTIONS
CAUVERY BHAVAN
BENGALURU - 560 009
2. SRI NATARAJAN Deleted
SECRETARY (ADMINISTRATION-I)
V/O/D
3. SRI S. K. PATNAYAK
SECRETARY, DEPARTMENT OF HOME 30.06.2016
(LAW & ORDER)
... ACCUSED
(BY SMT. S.SUSHEELA, AGA FOR A-1;
A2 & A3 ARE DELETED V/C/O DATED 30.06.2016)
THIS CCC IS FILED UNDER ARTICLE 215 OF THE
CONSTITUTION OF INDIA READ WITH SECTIONS 11 & 12 OF THE
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CCC No.524/2016
CONTEMPT OF COURTS ACT 1971, BY THE COMPLAINANT,
PRAYING TO INITIATE CONTEMPT OF COURT PROCEEDING
AGAINST THE ACCUSED FOR DISOBEYING THE ORDER PASSED
IN W.P.NO.5214/2015 (GM-RES) DATED 25.03.2015.
THIS CCC COMING ON FOR ORDERS, THIS DAY,
H.G.RAMESH J., MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
1. Heard learned counsel appearing for the parties and perused the record.
2. As could be seen from the endorsement dated 30.08.2016 (Annexure-R1) produced along with the affidavit dated 08.09.2016 of Sri Veerappa, Retired Director of Prosecutions, the order whose disobedience is complained of herein, has now been complied. We have also perused the further affidavit of Sri Veerappa dated 23.09.2016 stating the reasons for the delay in complying the order.
3. Having regard to the facts of the case, no further order is necessary. The petition is accordingly disposed of.
However, the complainant is at liberty to challenge the -3- CCC No.524/2016 consideration made as per Annexure-R1, in accordance with law.
CCC disposed of.
Sd/-
JUDGE Sd/-
JUDGE KGR