Section 6(a) in The Kandla Port Trust (Licensing of Stevedores) Regulation, 2010
(a)He shall ensure due compliance by all the staff and the workers employed by him during the operation of landing and shipping of transhipping, goods or work incidental there of the provisions of the Indian Dock Labourers Act, 1934 the Indian Dock Labourers Regulation, 1948. The Dock Workers (Safety, Health and Welfare) Scheme, 1961 and notification issued thereunder, the Industrial Disputes Act, 1947, the payment at Bonus Act, 1965, the Payment of Wages Act, Minimum Wages Act and rules, regulations and scheme issued thereunder relating to such operations and for the time being in force.
