Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] State of Rajasthan - Subsection Section 46(1)(c) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012 (c)providing for any other matter solely concerning such authority and not provided for by this Act and the Statutes or Ordinances.