Section 2(b) in Haryana State Agricultural Marketing Board and Market Committees Investment and Disposal of Surplus Fund Rules, 1981
(b)'Board' means the Haryana State Agricultural Marketing Board;(bb)[ 'Chairman' means the Chairman of the Haryana State Agricultural Marketing Board;] [Added by Haryana Notification No. 437-Agri.S(1)-2005/3616, dated the 10th March, 2005.]
