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Bombay High Court

Robin Bareja S/O Balraj Bareja And Other vs The State Of Maharashtra And Another on 13 December, 2021

Author: V.K. Jadhav

Bench: V.K. Jadhav

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                  54 CRIMINAL APPLICATION NO.1361 OF 2021

         ROBIN BAREJA S/O BALRAJ BAREJA AND OTHER
                              VERSUS
          THE STATE OF MAHARASHTRA AND ANOTHER
                                 ...
              Advocate for Applicants : Mr. B. H. Tekam
             APP for Respondent 1/State : Mr. K.S. Patil
Advocate for Respondent 2 : Mr. Tathagat V. Kamble & Mr. Rajendra N.
                              Chavan
                                 ...

                                   CORAM : V.K. JADHAV &
                                           SANDIPKUMAR C. MORE, JJ.

DATED : 13/12/2021.

PER COURT :

. Mr. Tathagat V. Kamble, learned advocate has instruction to appear for respondent No. 2. The learned counsel seeks time.

2. Stand over to 27.1.2022.

[ SANDIPKUMAR C. MORE, J. ] [V.K. JADHAV, J.] ssc/ ::: Uploaded on - 15/12/2021 ::: Downloaded on - 15/12/2021 23:56:14 :::