Bombay High Court
Robin Bareja S/O Balraj Bareja And Other vs The State Of Maharashtra And Another on 13 December, 2021
Author: V.K. Jadhav
Bench: V.K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
54 CRIMINAL APPLICATION NO.1361 OF 2021
ROBIN BAREJA S/O BALRAJ BAREJA AND OTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. B. H. Tekam
APP for Respondent 1/State : Mr. K.S. Patil
Advocate for Respondent 2 : Mr. Tathagat V. Kamble & Mr. Rajendra N.
Chavan
...
CORAM : V.K. JADHAV &
SANDIPKUMAR C. MORE, JJ.
DATED : 13/12/2021.
PER COURT :
. Mr. Tathagat V. Kamble, learned advocate has instruction to appear for respondent No. 2. The learned counsel seeks time.
2. Stand over to 27.1.2022.
[ SANDIPKUMAR C. MORE, J. ] [V.K. JADHAV, J.] ssc/ ::: Uploaded on - 15/12/2021 ::: Downloaded on - 15/12/2021 23:56:14 :::