Delhi High Court - Orders
Sh. Babu Lal vs Sh. Mukesh Kumar Ahlawat And Anr on 9 October, 2025
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~1 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EL.PET. 3/2025
SH. BABU LAL .....Petitioner
Through: M.Kanik Aggarwal, Advocate
Versus
SH. MUKESH KUMAR AHLAWAT AND ANR. .....Respondents
Through: Mr.Sidhant Kumar, Advocates for
respondent No.2
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 09.10.2025 I.A. 13949/2025 (seeking release of electronic voting machines, voter verifiable paper audit trail machines and voter verifiable paper audit trail slips by respondent No.2) and I.A. 13950/2025 (seeking deletion of respondent No.2 from the array of parties by respondent No.2) List before Roster Bench on 15.10.2025.
MANOJ KUMAR OHRI, J OCTOBER 9, 2025/sn This is a digitally signed order.
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