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Madras High Court

P.Sampath vs The Chief Electoral Officer on 8 April, 2022

Author: M.N.Bhandari

Bench: Munishwar Nath Bhandari, D.Bharatha Chakravarthy

                                                                       W.P.Nos.5598,5602, 6182
                                                                                 & 5603 of 2022



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:    08.04.2022

                                                     CORAM :

                        THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                        AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY


                                             W.P.Nos.5598, 5602, 6182
                                                  & 5603 of 2022
                     WP.No.5598 of 2022:
                     1.   P.Sampath
                     2.   T.Sundaram
                     3.   Parameshwari
                     4.   Panjali
                     5.   Suresh
                     6.   Kavitha
                     7.   Vanitha
                     8.   Sangeetha                                   ..    Petitioners

                                                        Vs.

                     1. The Chief Electoral Officer
                        Public (Elections) Department
                        Secretariat, Fort St. George
                        Chennai – 600 009.

                     2. The State Election Commissioner
                        Tamil Nadu State election Commission
                        No.208/2, Jawaharlal Nehru Road, Opp. CMBT
                        Arumbakkam, Chennai – 600 106.



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                                                                 W.P.Nos.5598,5602, 6182
                                                                           & 5603 of 2022



                     3. The District Collector
                        Fort main Road
                        Salem – 636 001.

                     4. Ramu

                     5. The Superintendent of Police
                        Sankari Main Road
                        Nethimedu, Salem – 636 002.

                     6. Muthusamy
                     7. Uma Shankar                             ..    Respondents

                     WP.No.5602 of 2022:

                     1.   K.Devi
                     2.   M.Madhesh
                     3.   C.Mannikam
                     4.   P.Deivanai
                     5.   S.Parameshwari
                     6.   P.Shanmuga Priya
                     7.   N.Sethupathi
                     8.   M.Gowthaman                           ..    Petitioners
                                                        Vs.
                      1. The Chief Electoral Officer
                        Public (Elections) Department
                        Secretariat, Fort St. George
                        Chennai – 600 009.

                     2. The State Election Commissioner
                        Tamil Nadu State election Commission
                        No.208/2, Jawaharlal Nehru Road, Opp. CMBT
                        Arumbakkam, Chennai – 600 106.

                     3. The District Collector
                        Fort main Road
                        Salem – 636 001.


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                                                                      W.P.Nos.5598,5602, 6182
                                                                                & 5603 of 2022



                     4. Mohanakrishnan

                     5. The Superintendent of Police
                        Sankari Main Road
                        Nethimedu, Salem – 636 002.

                     6. Sangeetha
                     7. Murali                                      ..     Respondents

                     WP.No.6182 of 2022:

                     V.Rangaraj                                     ..     Petitioner
                                                     Vs.
                     1. Tamil Nadu State Election Commission
                        Rep. by its Secretary
                        Kamadhenu Supermarket Building
                        273, Scheme Rd, Subbarayan Nagar
                        Teynampet, Chennai – 600 018.

                     2. District Collector
                        Coimbatore District 641 018.

                     3. District Election Officer
                        District Election Office
                        1st Floor, District Collectorate Building
                        Coimbatore 641 018.

                     4. District Superintendent of Police
                        Office of the District Superintendent of Police
                        State Bank Road, Coimbatore District 641 018.

                     5. Returning Officer/Executive Officer
                        Annur Town Panchayat, Annur,
                        Coimbatore District.

                     6. Inspector of Police
                        Annur Police Station, Annur
                        Coimbatore District

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                                                                 W.P.Nos.5598,5602, 6182
                                                                           & 5603 of 2022




                     7. K.C.Vijaykumar
                     8. R.Parameswaran                          ..    Respondents

                     WP.No.5603 of 2022:

                     1.   S.Jyothi
                     2.   Y.Tamil selvi
                     3.   P.Shunmugasundaram
                     4.   K.Latha
                     5.   P.Sivasakthi
                     6.   G.Saradha
                     7.   S.Gnanasekaran
                     8.   P.Govindarajan                        ..    Petitioners
                                                        Vs.

                     1. The Chief Electoral Officer
                        Public (Elections) Department
                        Secretariat, Fort St. George
                        Chennai – 600 009.

                     2. The State Election Commissioner
                        Tamil Nadu State election Commission
                        No.208/2, Jawaharlal Nehru Road, Opp. CMBT
                        Arumbakkam, Chennai – 600 106.

                     3. The District Collector
                        Fort main Road
                        Salem – 636 001.

                     4. Shahataj Begum

                     5. The Superintendent of Police
                        Sankari Main Road
                        Nethimedu, Salem – 636 002.

                     6. Sangeetha
                     7. Murali                                  ..    Respondents

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                                                                       W.P.Nos.5598,5602, 6182
                                                                                 & 5603 of 2022



                     Prayer [WP.No.5598 of 2022]: Petition filed under Article 226 of the
                     Constitution of India praying for a writ of Mandamus directing the 1st
                     and 2nd respondent to take appropriate disciplinary action against the
                     4th, 6th and 7th respondents and appoint an appropriate
                     Election/Returning Officer not less than the rank of the Sub-collector to
                     monitor the Indirect elections for the post of Town Panchayat President
                     ad Vice President, Belur Town Panchayat and conduct the said election
                     on such date as fixed along with appropriate police protection and
                     CCTV surveillance inside and outside the Election premises in the
                     manner as prescribed by the court and consequently direct the 5 th and
                     6th respondents to provide adequate police protection to the
                     petitioners.

                     Prayer [WP.No.5602 of 2022]: Petition filed under Article 226 of the
                     Constitution of India praying for a writ of Mandamus directing the 1st
                     and 2nd respondent to take appropriate disciplinary action against the
                     4th, 6th and 7th respondents and appoint an appropriate
                     Election/Returning Officer not less than the rank of the Sub-collector to
                     monitor the Indirect elections for the post of Town Panchayat President
                     ad Vice President, Nangavalli Town Panchayat and conduct the said
                     election on such date as fixed along with appropriate police protection
                     and CCTV surveillance inside and outside the Election premises in the
                     manner as prescribed by the court and consequently direct the 5 th and
                     6th respondents to provide adequate police protection to the
                     petitioners.

                     Prayer [WP.No.6182 of 2022]: Petition filed under Article 226 of the
                     Constitution of India praying for a writ of Mandamus directing the 1 st to
                     6th respondents to consider the representation of the petitioner dated
                     10.03.2022 to conduct the re-election on 26.03.2022 for the post of
                     Chairman of the Wards committee, Annur Town Panchayat,
                     Coimbatore District with sufficient police protection, full CCTV
                     coverage, webcast and telecast from casting vote will the declaration
                     of the result and further take appropriate action under Law against the
                     7th respondent.

                     Prayer [WP.No.5603 of 2022]: Petition filed under Article 226 of the
                     Constitution of India praying for a writ of Mandamus directing the 1st

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                                                                      W.P.Nos.5598,5602, 6182
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                     and 2nd respondent to take appropriate disciplinary action against the
                     4th, 6th and 7th respondents and appoint an appropriate
                     Election/Returning Officer not less than the rank of the Sub-collector to
                     monitor the Indirect elections for the post of Town Panchayat President
                     ad Vice President, Vanavasi Town Panchayat and conduct the said
                     election on such date as fixed along with appropriate police protection
                     and CCTV surveillance inside and outside the Election premises in the
                     manner as prescribed by the court and consequently direct the 5 th and
                     6th respondents to provide adequate police protection to the
                     petitioners.




                                    For the Petitioners   : Mr.Vijay Narayan
                                                            Senior counsel
                                                            For Mr.Kaviyanathan
                                                            In WP.Nos.5598, 5602 and
                                                            5603 of 2022

                                                            Mr.T.R.Rajagopalan
                                                            Senior counsel
                                                            For Mr.M.Marudhachalam
                                                            In WP.No.6182 of 2022

                                    For the Respondents   : Mr.R.Shunmugasundaram
                                                            Advocate General
                                                            Asstd. by Mr.A.Gopinath
                                                            Govt. Advocate (Crl. Side)
                                                            For respondent 5 in all WPs

                                                            Mr.Hasan Mohamed Jinnah
                                                            State Public Prosecutor
                                                            Asstd. by Mr.A.Gopinath
                                                            Govt. Advocate (Crl. Side)
                                                            For respondents 6 & 7 in all
                                                            WPs

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                                                                           W.P.Nos.5598,5602, 6182
                                                                                     & 5603 of 2022




                                                                 Mr.S.Sivashanmugam
                                                                 Standing counsel
                                                                 For   Respondent   1         in
                                                                 WP.No.6182 of 2022




                                                           ORDER

(Order of the Court was made by the Hon'ble Chief Justice) Learned counsel for the petitioners state that during the pendency of the writ petitions, the elections have been conducted.

2. In view of the above, the writ petitions are rendered infructuous because during the pendency of the writ petition, the elections were conducted under the surveillance of the police officers and in the manner required. However, if the petitioners remain aggrieved by the results of the elections, they are at liberty to file an election petition to challenge it.

3. The writ petitions are disposed of. There will be no order as ___________ Page 7 of 10 https://www.mhc.tn.gov.in/judis W.P.Nos.5598,5602, 6182 & 5603 of 2022 to costs. Consequently, WMP Nos. 5692, 6253, 6254, 5691 and 5687 of 2022 are also closed.

(M.N.B., CJ.) (D.B.C., J.) 08.04.2022 Index : Yes/No kpl/drm To:

1. The Chief Electoral Officer Public (Elections) Department Secretariat, Fort St. George Chennai – 600 009.
2. The State Election Commissioner Tamil Nadu State election Commission No.208/2, Jawaharlal Nehru Road, Opp. CMBT Arumbakkam, Chennai – 600 106.
3. The District Collector Fort main Road Salem – 636 001.
4. The Superintendent of Police Sankari Main Road Nethimedu, Salem – 636 002.
5. The Secretary Tamil Nadu State Election Commission Kamadhenu Supermarket Building 273, Scheme Rd, Subbarayan Nagar Teynampet, Chennai – 600 018.

___________ Page 8 of 10 https://www.mhc.tn.gov.in/judis W.P.Nos.5598,5602, 6182 & 5603 of 2022

6. District Collector Coimbatore District 641 018.

7. District Election Officer District Election Office 1st Floor, District Collectorate Building Coimbatore 641 018.

8. District Superintendent of Police Office of the District Superintendent of Police State Bank Road, Coimbatore District 641 018.

9. Returning Officer/Executive Officer Annur Town Panchayat, Annur, Coimbatore District.

10. Inspector of Police Annur Police Station, Annur Coimbatore District ___________ Page 9 of 10 https://www.mhc.tn.gov.in/judis W.P.Nos.5598,5602, 6182 & 5603 of 2022 M.N.BHANDARI, CJ AND D.BHARATHA CHAKRAVARTHY,J.

(kpl/drm) W.P.Nos.5598, 5602, 6182 & 5603 of 2022 08.04.2022 ___________ Page 10 of 10 https://www.mhc.tn.gov.in/judis